Supreme Court - Daily Orders
Kiranjot Singh Rekhi vs Navjot Singh Kumar on 10 October, 2018
Bench: A.M. Khanwilkar, L. Nageswara Rao
ITEM NO.3 COURT NO.12 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No.1638/2018
KIRANJOT REKHI Petitioner(s)
VERSUS
NAVJOT SINGH Respondent(s)
(FOR ADMISSION and IA No.141967/2018-STAY APPLICATION and IA
No.141968/2018-EXEMPTION FROM FILING O.T.)
Date : 10-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Ms. Sakshi Kakkar, AOR
Mr. Jasmeet Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Till the next date of hearing, further proceedings in Petition HMA No.598 of 2018 titled as “Navjot Singh Vs. Kiranjot Rekhi”, pending before the learned Principal Judge, Family Court at Indore, Madhya Pradesh, shall remain stayed.
(SANJAY KUMAR-II) (H.S. PARASHER) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.10.10 16:42:21 IST Reason: