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Supreme Court - Daily Orders

Kiranjot Singh Rekhi vs Navjot Singh Kumar on 10 October, 2018

Bench: A.M. Khanwilkar, L. Nageswara Rao

     ITEM NO.3                                 COURT NO.12                   SECTION

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS

     Transfer Petition (Civil)                     No.1638/2018

     KIRANJOT REKHI                                                         Petitioner(s)

                                                        VERSUS

     NAVJOT SINGH                                                           Respondent(s)

     (FOR ADMISSION and IA No.141967/2018-STAY                             APPLICATION   and   IA
     No.141968/2018-EXEMPTION FROM FILING O.T.)

     Date : 10-10-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO


     For Petitioner(s)                     Ms. Sakshi Kakkar, AOR
                                           Mr. Jasmeet Singh, Adv.
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

Till the next date of hearing, further proceedings in Petition HMA No.598 of 2018 titled as “Navjot Singh Vs. Kiranjot Rekhi”, pending before the learned Principal Judge, Family Court at Indore, Madhya Pradesh, shall remain stayed.

(SANJAY KUMAR-II) (H.S. PARASHER) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.10.10 16:42:21 IST Reason: