Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(8) in Punjab Panchayat Samitis and Zila Parishads Act, 1961 (8)"land revenue" includes tirni or grazing dues levied for grazings on Government lands under section 48 of the Punjab Laws Act, 1872;
