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State of Assam - Section
Section 7 in Assam Ministers' and Leader of the Opposition's Salaries, Allowances and Amenities Rules, 2018
7. Contingency allowance.
- Chief Minister, Ministers and Leader of the Opposition of Assam Legislative Assembly shall draw an amount of Rs. 30,000 for entertaining contractual staff for the camp office at his/her Constituency as follows :| (i) | Computer literate personal asstt. | Rs. 1,2000 p.m. |
| (ii) | Driver | Rs. 10,000 p.m. |
| (iii) | Grade IV attendant | Rs. 8,000 p.m. |