Section 1291 in The Coal Bearing Areas (Acquisition And Development) Amendment and Validation Act, 1971
1291.
[11th December, 1971]An Act further to amend the Coal Bearing Areas (Acquisition and Development) Act, 1957, and to validate certain acquisitions of land or rights in or over land under the said Act.BE it enacted by Parliament in the Twenty-second Year of the Republic of India as follows:-
