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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Chattisgarh - Subsection

Section 61(1)(b) in Chhattisgarh Excise Act, 1915

(b)under any other section of this Act other than Section 49 except on the complaint or report of an Excise Officer or Police Officer.