Madhya Pradesh High Court
Basant Jatav vs The State Of Madhya Pradesh on 22 July, 2024
Author: Sunita Yadav
Bench: Sunita Yadav
1 CRA-4343-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 4343 of 2024 (BASANT JATAV Vs THE STATE OF MADHYA PRADESH ) Dated : 22-07-2024 Shri Anil Jha - Advocate for petitioner.
As prayed for by the learned counsel for the petitioner, list the case in next week .
(SUNITA YADAV) JUDGE Signature Not Verified Signed by: ANAND KUMAR Signing time: 22-Jul-24 5:54:57 PM