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State of Rajasthan - Section

Section 77A in The Rajasthan Municipalities (Election) Rules, 1994

77A. Voting and Counting of votes by voting machines.

- In relation to voting and counting of votes, custody, inspection and disposal of election papers etc., where voting machine is used,-
(a)the provisions of Chapter III, except rules 30 to 32, 34, 35, 37, 38, 40, 44 to 50, 54, 62 to 64, 74 and 75 shall, so far as may be, mutatis mutandis apply and any reference in those provisions to ballot paper shall be construed as including a reference to such voting machine.
(b)in lieu of rules 30 to 32, 34, 35, 37, 38, 40, 44 to 50, 54, 62 to 64, 74 and 75 the following corresponding rules shall apply, namely:-