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State of Odisha - Section

Section 73 in Grama Panchayats Rules, 1968

73. Registration of births, deaths, marriages and epidemic diseases.

- All births, deaths, marriages and epidemic diseases occurring in the villages within the Grama shall be registered and reported to the prescribed authorities in the manner as specified in the following rules. The Grama Panchayat may appoint a member of the ward or the Grama Panchayat Secretary or any other persons as Recorder. The Recorder after receiving information on births, deaths, marriages and epidemic diseases occurring in the villages, shall enter them in relevant Registers and communicate the same to the Grama Panchayat."Recorder" means a person appointed as such by the Grama Panchayat.