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State of Tamilnadu - Section

Section 6 in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

6. Delineation of Distributory Committee area.

- The Government may, in such manner as may be prescribed, delineate command area of each major and medium irrigation system, comprising of two or more Water Users Associations, and declare it to be a Distributory Committee area for the purposes of this Act.