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[Cites 0, Cited by 0] [Section 41(19)] [Section 41] [Entire Act]

State of Odisha - Subsection

Section 41(19)(b) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

(b)The depreciation and maintenance charges for the building and equipments provided for in the canteen;