Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act] State of Madhya Pradesh - Subsection Section 12(4)(c) in The M.P. Swayatta Sahakarita Adhiniyam, 1999 (c)the certificates of registration and the original bye-laws of the resultant co-operatives, signed and sealed by the Registrar, are issued under sub-section (6) of Section 4.