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Patna High Court - Orders

Rama Nand Singh vs Mahanth Lakshaman Das on 2 September, 2011

                 IN THE HIGH COURT OF JUDICATURE AT PATNA
                     Civil Writ Jurisdiction Case No.14398 of 2011
                                    Rama Nand Singh
                                           Versus
                               Mahanth Lakshaman Das
                              ----------------------------------

2    02/9/2011

It is submitted by learned counsel appearing for the petitioner that this case has wrongly been listed before this bench.

In that view of the matter, let this case be listed before appropriate bench after getting permission of Hon'ble the Chief Justice.

Shashi. (Samarendra Pratap Singh,J.)