Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10B(4)] [Section 10B] [Entire Act] Union of India - Subsection Section 10B(4)(b) in The Mines And Minerals (Development And Regulation) Act, 1957 (b)upon completion of such auction, the mining lease or letter of intent for grant of mining lease has been terminated or lapsed for any