Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Allahabad High Court

M/S Sahyog Jan Kalyan Samiti vs Principal Chief Commissioner Income ... on 5 February, 2016

Bench: Tarun Agarwala, Vinod Kumar Misra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT TAX No. - 600 of 2014
 

 
Petitioner :- M/S Sahyog Jan Kalyan Samiti
 
Respondent :- Principal Chief Commissioner Income Tax And Anr.
 
Counsel for Petitioner :- Nikhil Agrawal,Sanjay Mishra
 
Counsel for Respondent :- C.S.C. It,Ashok Kumar
 

 
Hon'ble Tarun Agarwala,J.
 

Hon'ble Vinod Kumar Misra,J.

Two weeks time is allowed to the learned counsel for the petitioner to file rejoinder affidavit.

List thereafter.

Order Date :- 5.2.2016 IB (Vinod Kumar Misra,J)                (Tarun Agarwala,J)