Allahabad High Court
M/S Sahyog Jan Kalyan Samiti vs Principal Chief Commissioner Income ... on 5 February, 2016
Bench: Tarun Agarwala, Vinod Kumar Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- WRIT TAX No. - 600 of 2014 Petitioner :- M/S Sahyog Jan Kalyan Samiti Respondent :- Principal Chief Commissioner Income Tax And Anr. Counsel for Petitioner :- Nikhil Agrawal,Sanjay Mishra Counsel for Respondent :- C.S.C. It,Ashok Kumar Hon'ble Tarun Agarwala,J.
Hon'ble Vinod Kumar Misra,J.
Two weeks time is allowed to the learned counsel for the petitioner to file rejoinder affidavit.
List thereafter.
Order Date :- 5.2.2016 IB (Vinod Kumar Misra,J) (Tarun Agarwala,J)