Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Odisha - Subsection Section 79(4) in The Orissa Agricultural Produce Markets Rules, 1958 (4)An appeal against the decision of the Market Committee under Sub section (7) of Section 13 shall lie within 30 days of such decision.
