Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] Greater Bengaluru City Corporation - Section 2(6) in The Bangalore City Civil Court Act, 1979 (6)"Judge" means the Principal City Civil Judge and a City Civil Judge of the City Civil Court; and
