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NCT Delhi - Section

Section 2 in Delhi Professional Colleges or Institutions Prohibition of Capitation Fee Regulation of Admission Fixation of Non-Exploitative Fee and Other Measures to Ensure Equity and Excellence Act, 2007

2. Applicability.

- The provisions of this Act shall apply to, -
(a)Unaided institutions affiliated to a University imparting education in degree, diploma and certificate courses.