Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Andhra Pradesh - Subsection Section 20(ii) in Andhra Pradesh Forest Contract (Disposal of Forest Produce) Rules, 1977 (ii)The Forest Contractor shall not employ, for any purpose connected with the contract, any person who has been removed from the Forest Department.
