Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 15 in National Financial Reporting Authority Rules, 2018 15. Advisory committees, study groups and task forces. - For the effective performance of its functions under the Act, the Authority may constitute advisory committees, study groups and task forces.
