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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(3)(a) in Rajasthan Agriculture University, Bikaner Act, 1987

(a)the courses of study, admission or enrolment of students, fee, qualifications or conditions requisite for any degree, diploma, certificate or fellowship;