Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 16 in Telangana Borstal Schools Act, 1925 16. Form of licence. - Every licence granted under section 15 shall be in such form and shall contain such conditions as the State Government may by rules direct.
