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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(iv) in The Kadi Sarva Vishwavidyalaya Act, 2007

(iv)to develop training facilities and to make arrangements for training in higher education, professional education, and allied fields, so provide for inter-relationship for national and global participation, in the field of science and technology, dental, medical physiotherapy, paramedical, pharmacy, commerce, education, management, computers and its allied fields of humanities and social concerns;