Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Odisha - Subsection Section 55(2) in The Orissa Port Trust Act, 1962 (2)The Board shall, on receipt of such report cause the same along with an abstract of the relevant accounts to be published in the Official Gazette.
