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Union of India - Section

Section 13 in The Mineral Concession Rules, 1960

(13)The licensee/licensees shall be bound by such roles as may be issued by the Central Government under section 18 of the Mines and Minerals (Regulation and Development) Act, 1957 (67 of 1957) and shall not carry on prospect or other operations under the said licence in any way other than as prescribed under these rules.To provide for weighing or measurement of material won