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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Punjab - Subsection

Section 32(1)(k) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(k)the foster parents should be willing to take the child for regular (at least once a month in the case of infants) check ups to a pediatrician approved by the said agency.