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Karnataka High Court

Sri P Nataraj vs Sri S Venkataram on 1 June, 2022

                           1



     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

         DATED THIS THE 1ST DAY OF JUNE, 2022

                        BEFORE

 THE HON'BLE MR. JUSTICE SACHIN SHANKAR MAGADUM

        WRIT PETITION NO.7948 OF 2022 (GM-CPC)

BETWEEN:

       SRI P NATARAJ
       SINCE DECEASED BY HIS LRS

1.     SMT. B. ESWARAMMA
       W/O LATE SRI P. NATARAJ
       AGED ABOUT 65 YEARS
       R/AT NO. 181
       R.V. RAOD,
       V.V. PURAM
       BENGALURU 560004

2.     SRI N. MANJUNATH
       S/O LATE SRI P. NATARAJ
       AGED ABOUT 42 YEARS
       R/AT NO. 181
       R.V. RAOD,
       V.V. PURAM
       BENGALURU 560004

3.     SRI P.N. VISHWANATH REDDY
       S/O LATE SRI P NATARAJ
       AGED ABOUT 40 YEARS
       R/AT NO. 181
       R.V. RAOD,
       V.V. PURAM
       BENGALURU 560004
                           2



4.    SMT N. USHA
      D/O LATE SRI. P NATARAJ
      AGED ABOUT 35 YEARS
      R/AT NO. 181
      R.V. RAOD,
      V.V. PURAM
      BENGALURU 560004
                                     ...PETITIONERS
(BY SRI. NANDISH GOWDA. G. B, ADVOCATE)

AND

1.    SRI S VENKATARAM
      S/O LATE SRI. Y, SUBBA RAO
      AGED ABOUT 73 YEARS
      R/AT NO. 181/1,
      BSV REDDY LAYOUT
      RAMAMURTHY NAGARA
      BENGALURU 560 016

2.    SRI.S. SHIVASHANKARAIAH
      S/O LATE SRI. Y. SUBBA RAO
      AGED ABOUT 67 YEARS
      R/AT OLD NO. 71, NEW NO. 46
      5TH MAIN, 2ND CROSS
      4TH BLOCK, THYAGARAJANAGAR
      BENGALURU 560 028

3.    SRI S. MURALIDHAR
      S/O LATE SRI. Y. SUBBA RAO
      AGED ABOUT 60 YEARS
      R/AT YADAVANAHALLI VILLAGE
      ATTIBELE POST, ANEKAL TALUK
      BENGALURU RURAL DISTRICT 562106

4.    SRI M SAICHANDRA
      S/O B. MUNILAL PRASAD
      AGED ABOUT 64 YEARS
      R/AT NO. 883, 1ST BLOCK
                         3



     13TH MAIN ROAD,
     ANNA NAGAR
     CHENNAI 600 040

5.   SRI.V PRAKASH
     S/O SRI VENKATA REDDY
     AGED ABOUT 48 YEARS
     R/AT NO. 998, THILAK NAGAR
     SARJAPURA ROAD,
     ATTIBELEL, ANEKAL TALUK
     BENGALURU RURAL DISTRICT 562106

6.   SRI. Y.R PURUSHOTHAMA REDDY
     S/O LATE SRI RAMA REDDY
     AGED ABOUT 52 YEARS
     R/AT YADAVANAHALLI VILLAGE
     ATTIBELE HOBLI, ANEKAL TALUK
     BENGALURU RURAL DISTRICT 562106

7.   SRI. R MANIKAM
     S/O LATE SRI RAMASWAMY
     AGED ABOUT 57 YEARS
     R/AT OLD MADIVALA, I MAIN
     G.T. STREET
     BENGALURU 560 068

8.   SRI. A.V. DHANAPAL
     S/O LATE SRI VENKATAPPA NAIDU
     AGED ABOUT 59 YUEARS
     R/AT NO.61, 31ST MAIN
     TANK SHOW ROAD,
     BTM II STAGE, I PHASE
     BENGALURU 560 076

9.   SRI R FAYAZ
     S/O SRI RASUL SAB
     AGED ABOUT 47 YEARS
     R/AT NO.321, 10TH CROSS
     ROOPENA AGRAHARA MAIN ROAD
                           4



      VIRAT NAGARA, BOMMANAHALLI
      BENGALURU - 560 068

10.   SRI K LOKESH
      S/O SRI KANDAIAH
      AGED ABOUT 52 YEARS
      R/AT NO.18, 4TH CROSS
      4TH LINK ROAD, MADIVALA
      BENGALURU - 560 068

11.   SRI P S RAM KUMAR
      S/O SRI. P. N. SACHIDANANDA
      AGED ABOUT 48 YEARS
      R/AT 201 AND 202, 4TH CROSS ROAD
      27TH MAIN ROAD, BTM LAYOUT
      BENGALURU - 560 029

12.   SMT. AMBICA VINAYAK
      W/O SRI S. VINAYAK
      AGED ABOUT 40 YEARS
      R/AT NO.152/1, 18TH MAIN,
      SUBRAMANYANAGARA
      BENGALURU - 560 021

13.   SRI S VINAYAK
      S/O SRI G SATHYANARAYANA
      AGED ABOUT 48 YEARS
      R/AT 152/1, 18TH MAIN,
      SUBRAMANYANAGARA
      BENGALURU - 560 021

14.   SRI D. MOTHILAL
      S/O SRI DEVICHAND JAIN
      AGED ABOUT 44 YEARS
      R/AT NO.32, 2ND B MAIN
      I CROSS, NANJAPPA LAYOUT
      AUDUGODI
      BENGALURU - 560 030
                           5



15.   SRI SRIRAMI REDDY GANGI REDDY
      AGED ABOUT 39 YEARS
      S/O SRI GANGI REDDY APPI REDDY
      R/AT PLOT NO.9, HOUSE NO. 12-4-96/2
      SRIHARI NAGAR (PRAGATHI VIHAR)
      OPP. BHARATHI CONVENT SCHOOL
      MOOSAPET
      HYDERABAD - 500 018

16.   SRI S V UMAMAHESHWARA RAO
      S/O SRI S V JAGANNADHA RAO
      AGED ABOUT 39 YEARS
      R/AT 2ND STREET, GANDHI NAGAR
      SHRUNGAVARAPUKOTA
      VIZIANAARAM DISTRICT
      ANDHRA PRADESH - 531 545

17.   SRI B RADHAKRISHNA MURTHY
      S/O SRI B SIVARAMAIAH
      AGED ABOUT 69 YEARS
      R/AT PLOT NO.48, FLAT NO.404
      S V PARADISE, HUDA COMPLEX
      SAROOR NAGAR
      HYDERABAD - 500 035

18.   SMT. R R RAMA DEVI
      W/O SRI B SRINIVASA RAO
      AGED ABOUT 43 YEARS
      R/AT NO.2003, 19TH B MAIN
      2ND A CROSS, J P NAGAR, II PHASE
      BENGALURU - 560 078

19.   SRI L V SUBBARAYUDU
      S/O SRI L V SUBBAYYA
      AGED ABOUT 63 YEARS
      R/AT H NO. 1-4-40
      BHAVANAGAR COLONY
      PONNUR, GUNTUR DISTRICT
      ANDHRA PRADESH - 522 124
                          6



20.   SMT. R RANI
      W/O SRI T RAJU
      AGED ABOUT 57 YEARS
      R/AT NO. 18/1, RAGHAVENDRA NILAYA
      3RD MAIN ROAD, MADIVALA
      BENGALURU - 560 068

21.   SMT. A M KALPANA
      W/O LATE SRI MURALIDHAR
      AGED ABOUT 53 YEARS
      R/AT NO.3, SALIGRAMA,
      I 'C' MAIN ROAD
      II PHASE, GIRINAGAR
      BENGALURU - 560 085

22.   SMT. VARALAKSHMI
      W/O SRI B R KRISHNA MURTHY
      AGED ABOUT 38 YEARS
      R/AT 3/15, 'CHADARI NIVAS'
      KUTTI COLONY, LALBAGH SIDDAPURA
      JAYANAGAR I BLOCK,
      BENGALURU - 560 011

23.   SRI V NAGARAJ
      S/O SRI VENKATAPPA SETTY
      AGED ABOUT 53 YEARS
      R/AT 46/1, 4TH A CROSS
      LALJI NAGAR, LAKKASANDRA
      BENGALURU - 560 030

24.   SMT. C. SHANTHA
      W/O LATE SRI B CHANDRAN
      AGED ABOUT 47 YEARS
      R./AT NO.18, 4TH CROSS
      LINK ROAD, MADIVALA
      BENGALURU - 560 068

25.   SMT B ANITHA
      D/O SRI N BALASUBRAMANYAM
                           7



      AGED ABOUT 36 YEARS
      R/AT NO.156, 2ND MAIN
      2ND PHASE, WEST OF CHORD ROAD
      MANJUNATHA NAGAR
      BENGALURU - 560 010

26.   SRI A ANAND
      S/O SRI ARALAPPA
      AGED ABOUT 47 YEARS
      R/AT 1433, BEHIND CANARA BANK
      BOMMANAHALLI ROAD
      BEGUR VILLAGE
      BENGALURU SOUTH TALUK - 560 068

27.   SMT. THARA ANAND
      W/O SRI A ANAND
      AGED ABOUT 39 YEARS
      R/AT 1433, BEHIND CANARA BANK
      BOMMANAHALLI ROAD
      BEGUR VILLAGE
      BENGALURU SOUTH TALUK - 560 068

28.   SRI N KRISHNA REDDY
      S/O LATE SRI NARAPPA
      AGED ABOUT 65 YEARS
      R/AT HANDENAHALLI VILLAGE
      SARJAPURA HOBLI, ANEKAL TALUK
      BENGALURU RURAL DISTRICT -562 106

29.   SRI V VENKATASWAMY REDDY
      S/O SRI VENKATA REDDY
      AGED ABOUT 44 YEARS
      R/AT 148, BALAJI NILAYA
      ADIGONDANAHALLI
      ATTIBELE HOBLI, ANEKAL TALUK
      BENGALURU RURAL DISTRICT - 562 106

30.   SRI MUNIYAPPA
      S/O LATE SRI B M YALLAPPA
                          8



      AGED ABOUT 43 YEARS
      R/O BESTHAMANAHALLI VILLAGE
      KASABA HOBLI, ANEKAL TALUK
      BENGALURU RURAL DISTRICT - 562 106

31.   SMT. A SHANTHAMMA
      W/O SRI MUNIYAPPA
      AGED ABOUT 39 YEARS
      R/O BESTHAMANAHALLI VILLAGE
      KASABA HOBLI, ANEKAL TALUK
      BENGALURU RURAL DISTRICT - 562 106

32.   SMT. T VANITHA
      W/O SRI NARASIMHAIAH
      AGED ABOUT 35 YEARS
      R/AT SY NO. 50/4 (PORTION)
      YADAVANAHALLI VILLAGE
      ATTIBELE HOBLI, ANEKAL TALUK
      BENGALURU RURAL DISTRICT - 562 106

33.   SMT JAYAMMA
      W/O LATE SRI CHANNA REDDY
      AGED ABOUT 53 YEARS
      R/AT HANDENAHALLI VILLAGE
      SARJAPURA HOBLI ANEKAL TALUK
      BENGALURU RURAL DISTRICT - 562 106

34.   SRI H R SHIVAPPA REDDY
      S/O SRI RAMA REDDY
      AGED ABOUT 33 YEARS
      R/AT SY. NO. 50/4 (PORTION)
      YADAVANAHALLI VILLAGE
      ATTIBELE HOBLI, ANEKAL TALUK
      BENGALURU RURAL DISTRICT - 562 106

35.   SMT. VIJAYALAKSHMI SHIVAPPA REDDY
      W/O SRI SHIVAPPA REDDY
      AGED 29 YEARS
      R/AT SY. NO. 50/4 (PORTION)
                          9



      YADAVANAHALLI VILLAGE
      ATTIBELE HOBLI, ANEKAL TALUK
      BENGALURU RURAL DISTRICT - 562 106

36.   SRI G PRADEEP KUMAR
      S/O LATE SRI M GANGADHARAPPA
      AGED ABOUT 29 YEARS,
      R/AT KONDAJJI ANCHE POST
      BEGUR ROAD, HOSADURGA TALUK
      CHITRADURGA DISTRICT - 577 527

37.   SMT. H Y SHYLAJA
      W/O SRI NAGARAJAPPA
      AGED ABOUT 43 YEARS
      R/AT NO.B-4, CENTRAL AVENUE AREA
      ITI COLONY, DOORAVANINAGAR
      BENGALURU - 560 016

38.   SRI N HARISH
      S/O SRI NARAYANAPPA
      AGED ABOUT 35 YEARS
      R/AT 115, 5TH MAIN
      CHINNAYANAPALYA, AUDUGODI POST
      BENGALURU - 560 030

39.   SMT. BANDANA JAISWAL
      W/O SRI DHIRAJ KUMAR JAISWAL
      AGED ABOUT 36 YEARS
      R/AT NO.105, I MAIN ROAD
      NEW TIMBER YARD LAYOUT
      MYSORE ROAD
      BENGALURU - 560 026

40.   SRI CHANDRA REDDY
      S/O SRI H T RAMA REDDY
      AGED ABOUT 48 YEARS
      R/AT HANDENAHALLI VILLAGE
      SARJAPURA HOBLI, ANEKAL TALUK
      BENGALURU RURAL DISTRICT - 562 106
                            10



41.   SMT. MAMATHA
      W/O SRI M MANJUNATH
      AGED ABOUT 36 YEARS
      R/A YADAVANAHALLI VILLAGE
      ATTIBELE HOBLI, ANEKAL TALUK
      BENGALURU URBAN DISTRICT - 562 106

42.   SMT. V VIJAYA
      W/O SRI RAJANNA
      AGED ABOUT 46 YEARS
      R/AT NO.1/588-1
      MGGR NAGAR
      MOOKANDAPALLI VILLAGE
      HOSUR TALUK
      KRISHNAGIRI DISTRICT - 635 126
                                         ...RESPONDENTS

      THIS WRIT PETITION IS FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING
TO DIRECTING THE TRIAL COURT I.E. THE COURT OF THE
1-ADDL. SENIOR CIVIL JUDGE AND JMFC, ANEKAL TO
DISPOSE OF THE SUIT IN OS NO.620/2010 FILED BY THE
PETITIONERS AT THE EARLIEST VIDE ANNEXURE-J AND
ETC.,

     THIS WRIT PETITION COMING ON FOR PRELIMINARY
HEARING THIS DAY, THE COURT DELIVERED THE
FOLLOWING:

                         ORDER

The captioned writ petition is filed seeking writ of mandamus to direct the 1st Additional Senior Civil Judge and JMFC, Anekal to dispose of the suit in O.S.No.620/2010.

11

2. This Court is not inclined to issue any mandamus in the present case on hand. Apprehension of petitioners is that on account of delay in deciding the case, the respondents/defendants are virtually trying to change the nature of the suit schedule property. If that is so, it is always open for petitioners to seek appropriate remedy that is available to them by filing interlocutory application. Mainly because respondents/defendants are threatening to change the nature of the suit schedule property, that in itself would not create a legal right in favour of petitioner to seek a mandamus to decide the case within stipulated time. Therefore, no mandamus lies in the present case on hand.

Accordingly, writ petition stands dismissed.

Sd/-

JUDGE HDK