Delhi High Court - Orders
G L Sagar vs Edcil (India) Ltd And Anr on 26 April, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10023/2016
G L SAGAR
..... Petitioner
Through: Mr. Jitender Singh, Mr. Rahul Kr.
Singh, Mr. Prajwal and Mr. Siddharth
Singh, Advs.
versus
EDCIL (INDIA) LTD AND ANR
..... Respondent
Through: Mr. Saurabh Mishra, Mr. Nikhil
Sharma and Ms. Aashnaa Bhatia,
Advs. for R-1 & R-2
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 26.04.2022 Re-notify on October 11, 2022.
V. KAMESWAR RAO, J APRIL 26, 2022/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:30.04.2022 17:54:58