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Delhi High Court - Orders

G L Sagar vs Edcil (India) Ltd And Anr on 26 April, 2022

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~22
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +    W.P.(C) 10023/2016
                                   G L SAGAR
                                                                                     ..... Petitioner
                                                    Through: Mr. Jitender Singh, Mr. Rahul Kr.
                                                             Singh, Mr. Prajwal and Mr. Siddharth
                                                             Singh, Advs.

                                                     versus

                                   EDCIL (INDIA) LTD AND ANR
                                                                                         ..... Respondent
                                                     Through:       Mr. Saurabh Mishra, Mr. Nikhil
                                                                    Sharma and Ms. Aashnaa Bhatia,
                                                                    Advs. for R-1 & R-2
                                   CORAM:
                                   HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                ORDER

% 26.04.2022 Re-notify on October 11, 2022.

V. KAMESWAR RAO, J APRIL 26, 2022/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:30.04.2022 17:54:58