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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Manipur - Subsection

Section 61(a) in The Manipur Co-operative Societies Act, 1976

(a)the State Government may enter into an agreement with an Apex Society setting out the terms and conditions on which it shall provide moneys to the Apex Society for the purpose specified in Section 51.