Supreme Court - Daily Orders
The Administrator, Tnstc Employees ... vs Pokkuvarathu Kazhaka Oyvu Petra ... on 17 February, 2025
ITEM NO.1716 COURT NO.7 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 29492/2024
THE ADMINISTRATOR, TNSTC EMPLOYEES PENSION TRUST Petitioner(s)
VERSUS
POKKUVARATHU KAZHAKA OYVU PETRA
ALUVALAR NALA SANGAM, KOVAI & ORS. Respondent(s)
Date : 17-02-2025 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
[IN CHAMBERS]
For Petitioner(s) Ms. Madhusmita Bora, AOR
Mr. Pawan Kishore Singh, Adv.
For Respondent(s) Mr. A Velan, AOR
Ms. Navpreet Kaur, Adv.
Mr. Prince Singh, Adv.
Mr. Nilay Rai, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. Learned counsel for the petitioner prays for and is granted two weeks time to file proof of service upon the caveator.
2. List after two weeks.
(GEETA JOSHI) (NIDHI MATHUR)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
GEETA JOSHI
Date: 2025.02.18
17:22:07 IST
Reason: