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State of Haryana - Section

Section 258 in Punjab Jail Manual

258. [ Leave, Pensions and Fundamental Rules. [P.G. No. 32475-Jails dated 5th November, 1930.]

- Members of the Service will in matter relating to pension, pay and salary, etc., be governed by the Provisions of the Civil Service Rules (Punjab), Volume I, Parts I and II, Volumes II and III as in force from time to time.]