Jammu & Kashmir High Court - Srinagar Bench
Shakeel Ahmad Sofi vs Vice Chancellor And Ors (Skuast) on 22 April, 2022
S. No. 6
Regular List
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
AT SRINAGAR
WP(C) 2674/2019
CM 5240/2019
CM 6804/2019
Shakeel Ahmad Sofi ...Petitioner(s)
Through: None.
V/s
Vice Chancellor and Ors (SKUAST) ..Respondent(s)
Through: None.
CORAM:
REGISTRAR JUDICIAL
ORDER
22.04.2022 Perusal of the file reveals that notice in terms of Hon'ble Court Order dated, 2.8.2019 has not been issued to the respondents till date, as learned counsel for the petitioners has not taken the requisite steps for service.
However, objections stand filed by respondent no.3, by Mr. Qadri Law Associates.
Await appearance of the petitioners. Put up on 17.5.2022.
(REGISTRAR JUDICIAL) SRINAGAR 22.04.2022 Mubashir