Section 11 in The Central Motor Vehicles Rules, 1989

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Section 11 in The Central Motor Vehicles Rules, 1989

11. [ Any other document or documents as may be prescribed by the State Government under clause(k) of section 28.] [Item 11 inserted by GSR 589(E), dated 16.9.2005 (w.e.f. 16.9.2005).]