Supreme Court - Daily Orders
The District Collector, Khammam, ... vs Jonnalagadda Krupamma on 23 March, 2026
ITEM NO.55 COURT NO.1 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 38435/2025
[Arising out of impugned final judgment and order dated 26-09-2025
in WA No. 188/2025 passed by the High Court for The State of
Telangana at Hyderabad]
THE DISTRICT COLLECTOR, KHAMMAM,
KHAMMAM DISTRICT & ORS. Petitioner(s)
VERSUS
JONNALAGADDA KRUPAMMA & ORS. Respondent(s)
(IA No. 337109/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 23-03-2026 This matter was called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE JOYMALYA BAGCHI
HON'BLE MR. JUSTICE VIPUL M. PANCHOLI
For Petitioner(s) : Ms. Aishwarya Bhati, A.S.G.
Mr. Sravan Kumar Karanam, AOR
Ms. G. Sushmita, Adv.
Ms. M. Harshini, Adv.
For Respondent(s) : Mr. Tejpratap, Adv.
Mr. Muppu Ravinder Reddy, Adv.
Ms. Rishi Ka Goel, Adv.
Ms. Bano Deshwal, Adv.
Mr. Ravi Kumar Tomar, AOR
Mr. Arup Ratan Dutta Choudhury, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 22.05.2026.
(NITIN TALREJA) (PREETHI T.C.) ASTT. REGISTRAR-cum-PS Signature Not Verified ASSISTANT REGISTRAR Digitally signed by NITIN TALREJA Date: 2026.03.24 10:15:32 IST Reason: