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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(3)(iii) in The Maharashtra National Law University Act, 2014

(iii)issue all notices convening [with the approval of the Chancellor call a meeting of the Executive Council] [Substituted 'call a meeting of the Executive Council' by Maharashtra Act No. 76 of 2018, dated 17.12.2018.], the Academic Council, the Finance Committee, the faculties and of any committee, appointed by the authorities of the university ;