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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(i) in The National Institutes of Technology, Science Education and Research, 2007

(i)to frame Statutes and Ordinances and to alter, modify or rescind the same; VI to deal with any properly belonging to or vested in the Institute in such maimer as the Institute may deem fit for advancing the objects of the Institute;