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[Cites 0, Cited by 8] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(1) in The M.P. Accommodation Control Act, 1961

(1)Nothing in this Act shall apply to-
(a)accommodation which is the property of the Government;
(b)accommodation which is the property of a local authority used exclusively for non-residential purposes.