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[Cites 0, Cited by 9] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(25) in The Electricity Act, 2003

(25)“electricity system” means a system under the control of a generating company or licensee, as the case may be, having one or more–
(a)generating stations; or
(b)transmission lines; or
(c)electric lines and sub-stations,
and when used in the context of a State or the Union, the entire electricity system within the territories thereof;