Section 14(4) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008
(4)The Vice-Chancellor shall hold office for a period of three years which may be renewed for not more than one term:Provided that no such person appointed as Vice-Chancellor shall hold office on attaining the age of sixtyeight years irrespective of the fact that his term has not expired.
