Section 41(1)(i) in The Government Of National Capital Territory Of Delhi Act, 1991

[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

NCT Delhi - Subsection

Section 41(1)(i) in The Government Of National Capital Territory Of Delhi Act, 1991

(i)which falls outside the purview of the powers conferred on the Legislative Assembly but in respect of which powers or functions are entrusted or delegated to him by the President; or

Legal Document View

Unlock Advanced Research with PRISMAI

NCT Delhi - Subsection

Section 41(1)(i) in The Government Of National Capital Territory Of Delhi Act, 1991