Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(3)(ii) in The Delhi Municipal Corporation Act, 1957

(ii)members of the House of the People representing constituencies which comprise wholly or partly the area of the [a Corporation] [Substituted by Delhi Act 12 of 2011, section 2(a), "for the Corporation" (w.e.f. 13-1-2012).] and the members of the Council of States registered as electors within the area of the Corporation;