Orissa High Court
In Re: Deaths Of Sanitation Workers vs Chief Secretary And Others .... Opp. ... on 21 December, 2022
Author: S.K. Panigrahi
Bench: S.K. Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.14589 of 2021
In Re: Deaths of Sanitation Workers .... Petitioner
Ms. Pami Rath, Amicus Curiae
-versus-
Chief Secretary and others .... Opp. Parties.
Mr. P. Mohanty, Advocate
Mr. B.P. Pradhan, Advocate
CORAM:
THE CHIEF JUSTICE
DR. JUSTICE S.K. PANIGRAHI
ORDER
21.12.2022 Order No.
15. 1. Mr. P.K. Muduli, learned Addl. Government Advocate is stated to be in some personal difficulty today.
2. List on 2nd March, 2023.
(Dr. S. Muralidhar) Chief Justice (Dr. S.K. Panigrahi) Judge amit