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Orissa High Court

In Re: Deaths Of Sanitation Workers vs Chief Secretary And Others .... Opp. ... on 21 December, 2022

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   W.P.(C) No.14589 of 2021


            In Re: Deaths of Sanitation Workers           ....         Petitioner
                                               Ms. Pami Rath, Amicus Curiae

                                          -versus-

            Chief Secretary and others                    ....      Opp. Parties.

                                                      Mr. P. Mohanty, Advocate
                                                     Mr. B.P. Pradhan, Advocate

                        CORAM:
                        THE CHIEF JUSTICE
                        DR. JUSTICE S.K. PANIGRAHI

                                           ORDER

21.12.2022 Order No.

15. 1. Mr. P.K. Muduli, learned Addl. Government Advocate is stated to be in some personal difficulty today.

2. List on 2nd March, 2023.

(Dr. S. Muralidhar) Chief Justice (Dr. S.K. Panigrahi) Judge amit