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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(i) in The Orissa Bhoodan and Gramdan Rules, 1972

(i)All moneys received by the Samiti and their subsequent remittances to the Bank shall be accounted for in the Cash Book. The money withdrawn from the Bank and its subsequent disbursement shall also be accounted for in the Cash Book ;