Section 2(1)(p) in High Court of Chhattisgarh Rules, 2005

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(p)'Senior Advocate' means an Advocate so designated under sub-section (2) of Section 16 of the Advocates Act, 1961 (25 of 1961).

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