Allahabad High Court
State Of U.P. And Others vs Sri Komal Prashad on 2 August, 2010
Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 1152 of 1992 Petitioner :- State Of U.P. And Others Respondent :- Sri Komal Prashad Hon'ble Satya Poot Mehrotra,J.
Hon'ble Shvam Shankar Tiwari.J. As prayed by the learned Standing Counsel, the case is directed to be listed after two weeks so as to enable the learned Standing Counsel to do the needful, as mentioned in the Order dated 26th July, 2010. Order Date :- 2.8.2010 Ajeet