Section 49 in Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019
49. Operation and Maintenance Expenses.
- 49.1 The normative O&M expenses for the first year of the Control Period, i.e., FY 2019-20 shall be 5% of the capital cost for first year.49.2The normative O&M expenses for subsequent years shall be derived in accordance with the escalation mechanism specified at Regulation 20.3.
