Himachal Pradesh High Court
Vinay Kumar vs . Dhano Devi & Ors. A/W on 1 June, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Vinay Kumar vs. Dhano Devi & Ors. a/w connected matter Cr.MMO No.482/2019 a/w FAO No.80/2018 Cr.MMO No.482/2019 01.06.2023 Present:
r to Mr. Karanveer petitioner.
Mr. Parveen Singh, Advocate, Chauhan, Advocate, for for the the respondents.
FAO No.80/2018Mr. Parveen Chauhan, Advocate, for the appellants.
Mr. Karanveer Singh, Advocate, for the respondent.
Mr. Karanveer Singh, learned counsel for the petitioner, prays for an adjournment on the ground that learned Senior Counsel Mr. N.K. Thakur, Advocate, who has to argue the present case, is not available today.
Therefore, at his request, list after four weeks.
( Sushil Kukreja ) Judge 1st June, 2023 (reena) ::: Downloaded on - 01/06/2023 20:36:20 :::CIS