Orissa High Court
M/S. Maa Kalika Bhandar & Others vs The Collector & District Magistrate on 4 August, 2022
Author: M.S. Raman
Bench: M.S. Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
RVWPET No.156 of 2022
M/s. Maa Kalika Bhandar & Others .... Petitioners
Mr. Soumya Mishra, Advocate
-versus-
The Collector & District Magistrate, .... Opposite Parties
Khordha & Others
None
CORAM:
JUSTICE JASWANT SINGH
JUSTICE M.S. RAMAN
ORDER (Oral)
Order No. 04.08.2022
01. 1. This matter is taken up by virtual/physical mode.
2. Counsel for the Petitioner prays for a short adjournment due to illness of the arguing counsel.
3. List on 16th August, 2022.
(Jaswant Singh) Judge (M.S. Raman) Judge Laxmikant August 4, 2022 Cuttack