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Delhi High Court - Orders

Cairn India Ltd & Ors vs Government Of India on 19 September, 2024

Author: Jasmeet Singh

Bench: Jasmeet Singh

                                    $~20-21
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    O.M.P.(EFA)(COMM.) 15/2016 & EX.APPL.(OS) 1316/2024
                                         CAIRN INDIA LTD & ORS                      .....Decree Holders
                                                        Through: Mr. Sandeep Sethi, Sr. Adv., Mr.
                                                                   Tejas Karia, Ms. Shruti Sabharwal,
                                                                   Ms. Surabhi Lal, Mr. Rachit Bansal,
                                                                   Advs. for DH-1.
                                                        versus

                                                GOVERNMENT OF INDIA                                                       .....Judgement Debtor
                                                            Through:                                          Mr. Vikramjeet Banerjee, Mr. K.R.
                                                                                                              Sasiprabhu, Mr. Vishnu Sharma, Mr.
                                                                                                              Amitesh Mishra, Mr. Ankit
                                                                                                              Chaturvedi, Mr. Venkatesh Kaushik,
                                                                                                              Mr. Prakhar Agarwal, Ms. Rashi
                                                                                                              Mangal, Mr. Manan Shishodia, Advs.
                                                                                                              Mr. Anurag Ahluwalia, CGSC, Ms.
                                                                                                              Hridyanshi Sharma, Adv.
                                    21
                                    +           O.M.P.(EFA)(COMM.) 5/2017& EX.APPL.(OS) 279/2020,
                                                EX.APPL.(OS) 3804/2022, EX.APPL.(OS) 82/2023,EX.APPL.(OS)
                                                195/2024,EX.APPL.(OS) 197/2024,EX.APPL.(OS) 635/2024,
                                                EX.APPL.(OS) 1105/2024,EX.APPL.(OS) 1106/2024,I.A.
                                                11351/2017,I.A. 14824/2018
                                                VEDANTA LIMITED, & ANR.                       .....Decree Holders
                                                                  Through: Mr. Sandeep Sethi, Sr. Adv., Mr.
                                                                           Tejas Karia, Ms. Shruti Sabharwal,
                                                                           Ms. Surabhi Lal, Mr. Rachit Bansal,
                                                                           Advs. for DH-1.
                                                                           Mr. Akhil Sibal, Sr. Adv., Mr. Aditya
                                                                           Thyagarajan, Mr. Himanshu, Mr.
                                                                           Aashish Gupta, Advs. for DH-2.
                                                                  versus

                                                GOVERNMENT OF INDIA, THROUGH JT. SECRETARY,
                                                MINISTRY OF PETROLEUM AND NATURAL GAS,
                                                                                   .....Judgement Debtor




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/09/2024 at 23:06:51
                                                                                       Through:                Mr. Vikramjeet Banerjee, Mr. K.R.
                                                                                                              Sasiprabhu, Mr. Vishnu Sharma, Mr.
                                                                                                              Amitesh Mishra, Mr. Ankit
                                                                                                              Chaturvedi, Mr. Venkatesh Kaushik,
                                                                                                              Mr. Prakhar Agarwal, Ms. Rashi
                                                                                                              Mangal, Mr. Manan Shishodia, Advs.
                                                                                                              Mr. Anurag Ahluwalia, CGSC, Ms.
                                                                                                              Hridyanshi Sharma, Adv.
                                                CORAM:
                                                HON'BLE MR. JUSTICE JASMEET SINGH
                                                             ORDER

% 19.09.2024 For arguments, re-notify on 08.10.2024 at 02:30 pm. JASMEET SINGH, J SEPTEMBER 19, 2024/NG This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/09/2024 at 23:06:51