Delhi High Court - Orders
Cairn India Ltd & Ors vs Government Of India on 19 September, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~20-21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(EFA)(COMM.) 15/2016 & EX.APPL.(OS) 1316/2024
CAIRN INDIA LTD & ORS .....Decree Holders
Through: Mr. Sandeep Sethi, Sr. Adv., Mr.
Tejas Karia, Ms. Shruti Sabharwal,
Ms. Surabhi Lal, Mr. Rachit Bansal,
Advs. for DH-1.
versus
GOVERNMENT OF INDIA .....Judgement Debtor
Through: Mr. Vikramjeet Banerjee, Mr. K.R.
Sasiprabhu, Mr. Vishnu Sharma, Mr.
Amitesh Mishra, Mr. Ankit
Chaturvedi, Mr. Venkatesh Kaushik,
Mr. Prakhar Agarwal, Ms. Rashi
Mangal, Mr. Manan Shishodia, Advs.
Mr. Anurag Ahluwalia, CGSC, Ms.
Hridyanshi Sharma, Adv.
21
+ O.M.P.(EFA)(COMM.) 5/2017& EX.APPL.(OS) 279/2020,
EX.APPL.(OS) 3804/2022, EX.APPL.(OS) 82/2023,EX.APPL.(OS)
195/2024,EX.APPL.(OS) 197/2024,EX.APPL.(OS) 635/2024,
EX.APPL.(OS) 1105/2024,EX.APPL.(OS) 1106/2024,I.A.
11351/2017,I.A. 14824/2018
VEDANTA LIMITED, & ANR. .....Decree Holders
Through: Mr. Sandeep Sethi, Sr. Adv., Mr.
Tejas Karia, Ms. Shruti Sabharwal,
Ms. Surabhi Lal, Mr. Rachit Bansal,
Advs. for DH-1.
Mr. Akhil Sibal, Sr. Adv., Mr. Aditya
Thyagarajan, Mr. Himanshu, Mr.
Aashish Gupta, Advs. for DH-2.
versus
GOVERNMENT OF INDIA, THROUGH JT. SECRETARY,
MINISTRY OF PETROLEUM AND NATURAL GAS,
.....Judgement Debtor
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/09/2024 at 23:06:51
Through: Mr. Vikramjeet Banerjee, Mr. K.R.
Sasiprabhu, Mr. Vishnu Sharma, Mr.
Amitesh Mishra, Mr. Ankit
Chaturvedi, Mr. Venkatesh Kaushik,
Mr. Prakhar Agarwal, Ms. Rashi
Mangal, Mr. Manan Shishodia, Advs.
Mr. Anurag Ahluwalia, CGSC, Ms.
Hridyanshi Sharma, Adv.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 19.09.2024 For arguments, re-notify on 08.10.2024 at 02:30 pm. JASMEET SINGH, J SEPTEMBER 19, 2024/NG This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/09/2024 at 23:06:51