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State of Rajasthan - Section

Section 6 in The General Rules (Civil), 1986

6. Officers-in-charge.

- Subject to the general control and supervision of the District Judge, Record Room, Amins, Copying Department, Malkhana, at any other place where two or more Civil Courts are located, shall each be placed in charge of a judicial officer nominated by the District Judge. However, the Central Nazarat shall be generally placed in charge of a senior judicial officer.