Bombay High Court
The Chairman Of Shirsode Vividh ... vs The State Of Maharashtra And Others on 14 December, 2018
Bench: S V Gangapurwala, R. G. Avachat
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD.
963 WRIT PETITION NO.6247 OF 2018
ASHABAI BHAGWAN MAHAJAN
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
WITH
964 WRIT PETITION NO.6249 OF 2018
THE CHAIRMAN OF UNDIRKHEDE VIVIDH KARYKARI SEVA SAHAKARI
SOCIETY LTD UNDIRKHEDE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
WITH
WRIT PETITION NO.6248 OF 2018
THE CHAIRMAN OF SHIRSODE VIVIDH KARYAKARI SEVA SAHAKARI
SOCIETY LTD
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioner : Mr. M.H. Patil h/f Mr. P.B. Patil
AGP for Respondents:Mr. S.B. Joshi
...
CORAM : S V GANGAPURWALA & R. G. AVACHAT, JJ.
Date: December 14, 2018 ...
PER COURT :-
1 Adjournment is sought on behalf of the petitioners. 2 Stand over to 15.1.2019.
( R. G. AVACHAT, J. ) ( S. V. GANGAPURWALA, J. ) vbd ::: Uploaded on - 15/12/2018 ::: Downloaded on - 27/12/2018 08:01:16 :::